Section 22 in The Eastern Distilleries (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1983
22. Disbursement of money by Commissioner to claimants. -
After admitting a claim under this Act, the amount due in respect of such claim shall be paid by the Commissioner to the person or persons to whom such amount is due, and , on such payment, the liability of the Company in respect of such claim shall stand discharged.
