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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(w) in Shri Krishna Ayush University Kurukshetra Act, 2016

(w)"University teacher" means Professor, Associate Professor, Assistant Professor and such other person, as may be appointed for imparting instructions or conducting research in the University or in any college or institution maintained by the University and is designated as teacher by the Ordinances;