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Union of India - Section

Section 66 in The Transport Of Animals Rules, 1978

66. (a) Each consignment shall bear a label showing in bold red letter the name, address and telephone number (if any) of the consignor and consignee, the number and type of sheep or goats being transported and quantity of rations and food provided.

(b)The consignee shall be informed in advance about the train or vehicle in which the consignment of sheep or goats are being sent and its arrival time.
(c)The consignment of sheep or goats shall be booked by the next train or vehicle and shall not be detained after the consignment is accepted for booking.