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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(2) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(2)In order to ensure proper care and treatment as per the individual care plans, children shall be grouped on the basis of age, nature of offense or kind of care required, physical and mental health and length of stay.