Section 33 in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)
33. Officers of Police and Revenue Departments and all village Headmen and Choukiders bound to assist.
- All officers of the Police and Revenue Departments and all village headmen and Choukidars shall be legally bound to assist any [Excise and Taxation Officer] [Substituted by Act VII of 1956 for 'Customs and Excise Officer'.] in carrying out the provisions of this Act.
