Section 42(1)(d) in The Government of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Goa - Subsection

Section 42(1)(d) in The Government of Union Territories Act, 1963

(d)in respect of the Union territory of Pondicherry, three members of the Legislative Assembly of that Union territory to be nominated by the Speaker of the Assembly from among the members thereof.

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State of Goa - Subsection

Section 42(1)(d) in The Government of Union Territories Act, 1963