Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Jharkhand - Subsection Section 40(a) in Bihar State Regulation of Cold Storages Act, 1992 (a)The Licensing Officer may require any licensee to furnish such information as he may specify in respect of the cold storage owned or run by the licensee ;
