Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act]

Union of India - Subsection

Section 153(3)(D) in Finance Act, 2020

(D)in the proviso, for the word "statement", the words "statement or revised statement" shall be substituted;