Section 208(1)(a) in The Companies Act, 1956

[Cites 0, Cited by 0] [Section 208(1)] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(1)(a) in The Companies Act, 1956

(a)pay interest on so much of that share capital as is for the time being paid-up, for the period and subject to the conditions and restrictions mentioned in sub-sections (2) to (7); and

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Union of India - Subsection

Section 208(1)(a) in The Companies Act, 1956