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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(2)(c) in The Orissa Local Fund Service (Pension) Rules, 1980

(c)"War Service" rendered in the Armed Forces of India or in similar forces of a Common Wealth country shall be allowed to count alike for pension, no contribution towards pension or share of a pension earned as a result of this concession being claimed from the foreign Government;