Patna High Court - Orders
Langesh Kumar @ Angesh Kumar vs The State Of Bihar on 23 January, 2024
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.44138 of 2016
Arising Out of PS. Case No.-209 Year-2015 Thana- CHAKIA District- East Champaran
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Langesh Kumar @ Angesh Kumar
... ... Petitioner/s
Versus
The State Of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Dhirendra Kumar Gupta, Adv.
For the Opposite Party/s : Mr. Dilip Kumar, APP
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
3 23-01-2024On the request of Ld. Counsel for the Petitioner, re- notify this case on 06.02.2024.
(Jitendra Kumar, J) ashishkr/-
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