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State of Bihar - Section

Section 25 in Bihar Urban Local Body (Community Participation) Rules, 2013

25. Additional Meetings of Ward Committee.

- It shall be the duty of the Ward Committee Chairperson to conduct Ward Committee meetings at least annually for consultation on, the following subjects:-
(i)Preparation of Ward Plan;
(ii)Preparation of Ward Budget;
(iii)Preparation of Ward maps, Ward infrastructure index and other alternate functions.