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State of Arunachal Pradesh - Section

Section 64 in The Arunachal Pradesh Co-operative Societies Rules, 1984

64. Periodical financial statements to be furnished.

- All registered societies classified by the Registrar as Central Banks or as Union Banks with a working capital of more than Rs. 50,000 shall submit to that officer a quarterly financial statement in the form specified by the Registrar for the quarters ending March 31st, June 30th, September 30th, and December 31st not later than April 15th, July 31st, October 15th and January 15th respectively.