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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(3)Any person aggrieved by the order of the licensing authority in granting or refusing to grant a no objection certificate or refusing to extend the validity of the no objection certificate, may prefer an appeal to the Commissioner for Land Administration.