Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

Union of India - Subsection

Section 133(2)(s) in The Trade And Merchandise Marks Act, 1958

(s)the classes of goods included in the expression "piece goods, such as are ordinarily sold by length or by the piece" for the purposes of section 74 and clause (f) of section 18 of the Sea Customs Act, 1878 (8 of 1878);