Supreme Court - Daily Orders
M/S Apl Apollo Tubes Ltd. Thr. General ... vs Deputy Commissioner Commercial Tax on 3 August, 2018
ITEM NO.51 REGISTRAR COURT. 2 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 1581/2018
M/S APL APOLLO TUBES LTD. THR. GENERAL MANAGER TAXATIONAppellant(s)
VERSUS
DEPUTY COMMISSIONER COMMERCIAL TAX & ANR. Respondent(s)
Date : 03-08-2018 This appeal was called on for hearing today.
For Appellant(s) Mr. R.S. Sharma,Adv.
Mr. Deepak Goel, AOR
For Respondent(s)
Mr. Sanjay Kumar Tyagi, AOR
Mr. Saurav Rai,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Both the respondents have already filed the counter affidavit. Learned counsel for the appellant shall within a period of four weeks file the affidavit of valuation.
List again on 20.9.2018.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.08.04 11:08:54 IST Reason: