Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Odisha - Subsection Section 105(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (5)An appeal against an order made under sub-clause (4) above shall lie under section 103 of the Act.
