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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

Nagpur Province - Subsection

Section 299(1)(b) in The City of Nagpur Corporation Act, 1948

(b)project into or encroach upon or cover any drain or open channel in any street so as to interfere in any way with the use or proper working of such drain or channel or to impede the inspection or cleansing thereof.