Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 16 in Jammu and Kashmir Wakafs Act, 2001 16. Resignation of members. - Any member may resign his office in writing under his hand, addressed to the Chairperson of the Council, and he shall cease to be the member of the Council on the acceptance of his resignation.
