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Bombay High Court

Sanjaykumar Surendra Peddapalli vs The State Of Maharashtra And Others on 20 March, 2024

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                  paucity of time.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD


                               CORAM       :    MANGESH S. PATIL AND
                                                SHAILESH P. BRAHME, JJ.
                               DATE        :    20.03.2024

PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters except the order of this Court granting exemption from appearance before the trial court, shall continue till next date.

Matters Date 1011 CRIMINAL APPLICATION NO. 2630 OF 2023 1012 CRIMINAL APPLICATION NO. 3116 OF 2023 1013 CRIMINAL APPLICATION NO. 3331 OF 2023 12.06.2024 1014 CRIMINAL APPLICATION NO. 3381 OF 2023 1015 CRIMINAL APPLICATION NO. 3412 OF 2023 1016 CRIMINAL APPLICATION NO. 3422 OF 2023 1017 CRIMINAL APPLICATION NO. 3445 OF 2023 1018 CRIMINAL APPLICATION NO. 3822 OF 2023 13.06.2024 1019 CRIMINAL APPLICATION NO. 3965 OF 2023 1020 CRIMINAL APPLICATION NO. 4093 OF 2023 1021 CRIMINAL APPLICATION NO. 4295 OF 2023 1022 CRIMINAL APPLICATION NO. 4371 OF 2023 1024 CRIMINAL APPLICATION NO. 4418 OF 2023 14.06.2024 1026 CRIMINAL APPLICATION NO.4503/2023 WITH CRI. APPLICATION NO. 4597 OF 2023 1027 CRIMINAL APPLICATION NO. 360 OF 2024 1028 CRIMINAL APPLICATION NO. 547 OF 2024 1030 CRIMINAL APPLICATION NO. 610 OF 2024 1031 CRIMINAL APPLICATION NO. 613 OF 2024 18.06.2024 1032 CRIMINAL APPLICATION NO. 730 OF 2024 1033 CRIMINAL APPLICATION NO. 774 OF 2024 1/3 paucity of time.odt 1034 CRIMINAL WRIT PETITION NO.517/2021 1035 CRIMINAL WRIT PETITION NO.309/2023 WITH CRI. WRIT PETITION NO.672/2023 WITH CRI. WRIT PETITION NO.725/2023 19.06.2024 WITH CRI. WRIT PETITION NO.881/2023 1038 CRIMINAL WRIT PETITION NO.569/2023 1039 CRIMINAL WRIT PETITION NO.736/2023 1040 CRIMINAL WRIT PETITION NO.746/2023 1041 CRIMINAL WRIT PETITION NO.1059/2023 1042 CRIMINAL WRIT PETITION NO.1082/2023 1043 CRIMINAL WRIT PETITION NO.1384/2023 20.06.2024 1044 CRIMINAL WRIT PETITION NO.1446/2023 1045 CRIMINAL WRIT PETITION NO.1474/2023 1047 CRIMINAL WRIT PETITION NO.1812/2023 1048 CRIMINAL WRIT PETITION NO.47/2024 1049 CRIMINAL WRIT PETITION NO.118/2024 1051 CONT. PETITION NO.849/2019 21.06.2024 IN WP/3313/2018 1052 CONT. PETITION NO.43/2020 IN WP/10977/2018 WITH CP/855/2019 IN WP/10978/2018 1053 CONT. PETITION NO.144/2020 IN WP/2783/2014 1054 CONT. PETITION NO.280/2020 IN RA/58/2019 WITH CA/494/2021 IN CP/280/2020 24.06.2024 1055 CONT. PETITION NO.19/2022 IN WP/3498/2008 1056 CONT. PETITION NO.127/2022 IN WP/8502/2009 1057 CONT. PETITION NO.524/2022 IN WP/2433/2020 1058 CONT. PETITION NO. 655 OF 2022 IN WP/7919/2019 1059 CONT. PETITION NO. 221 OF 2023 IN WP/486/2021 1060 CONT. PETITION NO. 254 OF 2023 25.06.2024 IN WP/1676/2018 1062 CONT. PETITION NO. 277 OF 2023 IN WP/762/2021 1063 CONT. PETITION NO. 483 OF 2023 IN WP/13781/2021 2/3 paucity of time.odt 1064 CONT. PETITION NO. 929 OF 2023 IN WP/4772/2023 WITH CP/138/2023 IN WP/4332/2022 WITH CA/4956/2023 1065 CONT. PETITION NO. 970 OF 2023 IN CP/386/2022 26.06.2024 1066 CONT. PETITION NO. 995 OF 2023 IN WP/1514/2018 1068 CONT. PETITION NO. 159 OF 2024 IN WP/12258/2023 1070 CONT. PETITION NO. 227 OF 2024 IN WP/10978/2023 (SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) habeeb 3/3