Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(d) in The Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000 (d)be accompanied by a certified copy of the order against such appeal is filed, as well as of all relevant earlier orders and papers; and
