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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1) in Poona University Act, 1974

(1)A Committee shall be constituted every year for each Faculty for th purpose of preparing lists of persons for appointment as University Examiners, and the Committee shall consist of"
(i)the Vice-Chancellor Chairman
(ii)the Dean of the Faculty concerned
(iii)two members nominated by the Executive Council;
(iv)two members nominated by the Academic Council,
(v)the Chairman of the Board of Studies in the particular subject.