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Chattisgarh High Court

Shivnath Ram vs State Of C.G on 18 January, 2022

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

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                                                                         NAFR
          HIGH COURT OF CHHATTISGARH AT BILASPUR
                     WPS No. 7124 of 2021


  Narayan Yadav S/o Hazari Yadav, Aged About 45 Years
  Occupation­Service,           Posted          As   Secretary     Of   Gram
  Panchayat        Pedarkhi,         Janpad          Panchayat    Udaipur,
  Dist.­ Surguja, Ambidapur, C.G.

                                                        ­­­­ Petitioner
                                   Versus
1. State     Of        Chhattisgarh        Through       The     Principal
  Secretary,            Panchayat         And        Rural     Development
  Department, Mahanadi Bhawan, New Raipur, District ­
  Raipur, Chhattisgarh.

2. The Collector Sarguja, dist.­Sarguja, C.G

3. The     Chief       Executive         Officer,       Ambikapur,      Jila
  Panchayat Sarguja, Ambikapur Dist.­ Sarguja, C.G.

4. Ramesh Kumar Pandey, Occupation ­ Service, Posted
  As     Secretary       At   Hram       Panchayat      Chakeri,     Janpad
  Panchayat Udaipur, Dist.­ Sarguja, Ambikapur, C.G.

                                                       ­­­­ Respondents
WPS No. 19 of 2022

Dharmendra Prasad S/o Ram Prasad, Aged About 38 Years Occupation ­ Service, Posted As Secretary Of Gram Panchayat Patkura, Janpad Panchayat Lakhanpur, District ­ Surguja, Ambikapur, Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh ­­­­ Petitioner Versus

1. State Of Chhattisgarh Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District ­ Raipur, Chhattisgarh.

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2. The Collector Surguja, District ­ Surguja, Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh

3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur District ­ Surguja, Chhattisgarh.

4. Jagdish Tirkey, Occupation ­ Service, Posted As Secretary At Gram Panchayat Labji, Janpad Panchayat Lakhanpur, District ­ Surguja, Ambikapur, Chhattisgarh ­­­­ Respondents WPS No. 116 of 2022 Shivnath Ram S/o Late Dulai Sai Aged About 57 Years Occupation Service , Posted As Secretary Of Gram Panchayat Sontarai, Janpad Panchayat Udaipur, District Surguja, Ambikapur Chhattisgarh.

­­­­ Petitioner Versus

1. State Of C.G. Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur Chhattisgarh.

2. The Collector Surguja District Surguja Chhattisgarh.

3. The Chief Executive Officer Ambikapur, Jila Panchayat Surguja, Ambikapur District Surguja Chhattisgarh.

4. Shivbhajan Singh Occupation Service Posted As Secretary At Gram Panchayat Laxmangarh, Janpad Panchayat Udaipur, District Surguja Ambikapur Chhattisgarh.

­­­­ Respondents 3 WPS No. 146 of 2022 Gendha Ram S/o Shri Jugeshwar Ram Aged About 53 Years Occupation Service, Posted As Secretary Of Gram Panchayat Binkara, Janpad Panchayat Lakhanpur, District Surguja Ambikapur Chhattisgarh ­­­­ Petitioner Versus

1. State Of Chhattisgarh Through The Principal Secretary, Department Of Panchayat And Rural Development, Mantralaya, Mahanadi Bhawan, Atal Nagar New Raipur District Raipur Chhattisgarh

2. The Collector, Surguja District Surguja Chhattisgarh

3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur District Surguja Chhattisgarh

4. Omprakash Occupation Service, Posted As Secretary At Gram Panchyat Nimha, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur Chhattisgarh ­­­­ Respondents WPS No. 7130 of 2021 Ratan Ram S/o Dabel Ram Aged About 48 Years Occupation Service Posted As Secretary Of Gram Panchayat Latori, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh.

­­­­ Petitioner Versus

1. State Of Chhattisgarh Through The Principal Secretary, Panchayatand Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.

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2. The Collector Surguja, District Surguja, Chhattisgarh.

3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur District Surguja, Chhattisgarh.

4. Shiv Bharos, Occupation Service, Posted As Secretary, At Gram Panchayat Khutia, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh.

­­­­ Respondents WPS No. 7133 of 2021 Vanshram Anant S/o Bhujwal Ram, Aged About 51 Years Occupation Service, Posted As Secretary Of Gram Panchayat Losangi, Janpad Panchayat Lakhanpur, District Surguja Ambikapur Chhattisgarh, District :

Surguja (Ambikapur), Chhattisgarh ­­­­ Petitioner Versus
1. State Of Chhattisgarh Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. The Collector, Surguja, District Surguja Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh
3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur, District Surguja Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh
4. Smt. Punita Singh, Occupation Service, Posted As Secretary At Gram Panchayat Kewra, Janpad Panchayat 5 Lakhanpur, District Surguja Ambikapur Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh ­­­­ Respondents WPS No. 7136 of 2021 Vinesh Prajapati S/o Bahal Ram, Aged About 50 Years Occupation Service, Posted As Secretary Of Gram Panchayat Lipingi, Janpad Panchayat Lakhanpur, District Surguja Ambikapur Chhattisgarh, District :
Surguja (Ambikapur), Chhattisgarh ­­­­ Petitioner Versus
1. State Of Chhattisgarh Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh
2. The Collector, Surguja, District Surguja Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh
3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur, District Surguja Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh
4. Jugal Ram, Occupation Service, Posted As Secretary At Gram Panchayat Kunni, Janpad Panchayat Lakhanpur, District Surguja Ambikapur Chhattisgarh, District : Surguja (Ambikapur), Chhattisgarh ­­­­ Respondents WPS No. 7138 of 2021 Keshwar Singh S/o Rohit Ram Aged About 49 Years Occupation Service Posted As Secretary Of Gram 6 Panchayat Gorta, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh.

­­­­ Petitioner Versus

1. State Of Chhattisgarh Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.

2. The Collector Surguja, District Surguja, Chhattisgarh.

3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur District Surguja, Chhttisgarh.

4. Bhikham Rajwade Occupation Service, Posted As Secretary At Gram Panchayat Potka, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh ­­­­ Respondents WPS No. 64 of 2022 Keshav Prasad S/o Shri Baisakhu Ram Aged About 58 Years Occupation Service, Posted As Secretary Of Gram Panchayat Kunwarpur, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh.

­­­­ Petitioner Versus

1. State Of Chhattisgarh Through The Principal Secretary, Panchayat And Rural Development Department, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh.

2. The Collector Surguja District Surguja, Chhattisgarh.

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3. The Chief Executive Officer, Ambikapur, Jila Panchayat Surguja, Ambikapur District Surguja, Chhattisgarh.

4. Amarjeet Rajwade, Occupation Service Posted As Secretary At Gram Panchayat Andhla, Janpad Panchayat Lakhanpur, District Surguja, Ambikapur, Chhattisgarh.

­­­­ Respondents For Petitioners :­ Mr. Rakesh Pandey, Advocate For State :­ Ms. Sunita Jain, G.A. Hon'ble Shri Justice Sanjay K. Agrawal Order on Board [Through Video Conferencing] 18/01/2022

1. Learned counsel for the petitioners seeks to withdraw this batch of writ petitions with liberty to make representation before the appropriate authority.

2. With the aforesaid liberty reserved in favour of the petitioners, this batch of writ petitions stand dismissed as withdrawn.

Sd/­ (Sanjay K. Agrawal) Judge Harneet