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State of Odisha - Section

Section 11 in The Orissa Rationalization of Personnel Rules, 2007

11. Matters to be considered.

- The list of surplus employees shall be prepared on consideration of the following matters :-
(a)Surplus employees shall be grouped together according to their cadres.
(b)Within the same cadre the list shall be prepared according to their seniority.
(c)if the surplus employees do not belong to any cadre they shall be grouped according to their posts and the list shall be prepared according to their length of serviced otherwise decided.
(d)For surplus employees not belonging to any cadre, within the same posts, the list may be prepared according to the entitled pay, i.e. the pay to which an employee is entitled taking into account all increments not sanctioned due to administrative delay and without the fault of the employee.
D. Filling up of vacancies