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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(3) in The Bihar Non-Government Elementary Schools (Taking Over of Control) Act, 1976

(3)Elementary schools administered by any public or private undertakings shall be taken over by the State Government by publication of a notification in the official gazette with effect from the date to be specified therein.