Supreme Court - Daily Orders
State Of Punjab Etc. Etc. vs Sadhu Ram Etc. Etc. on 2 December, 2016
Bench: R.K. Agrawal, R. Banumathi
1
ITEM NO.32 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
22481-22564/2016
(Arising out of impugned final judgment and order dated 27/01/2016
in RFA No. 2751/2011 27/01/2016 in RFA No. 2752/2011 27/01/2016 in
RFA No. 2753/2011 27/01/2016 in RFA No. 2754/2011 27/01/2016 in RFA
No. 2755/2011 27/01/2016 in RFA No. 2756/2011 27/01/2016 in RFA No.
2757/2011 27/01/2016 in RFA No. 2758/2011 27/01/2016 in RFA No.
2759/2011 27/01/2016 in RFA No. 2760/2011 27/01/2016 in RFA No.
2761/2011 27/01/2016 in RFA No. 2762/2011 27/01/2016 in RFA No.
2763/2011 27/01/2016 in RFA No. 2764/2011 27/01/2016 in RFA No.
2765/2011 27/01/2016 in RFA No. 2766/2011 27/01/2016 in RFA No.
2767/2011 27/01/2016 in RFA No. 2768/2011 27/01/2016 in RFA No.
2769/2011 27/01/2016 in RFA No. 2770/2011 27/01/2016 in RFA No.
2771/2011 27/01/2016 in RFA No. 2772/2011 27/01/2016 in RFA No.
2773/2011 27/01/2016 in RFA No. 2774/2011 27/01/2016 in RFA No.
2775/2011 27/01/2016 in RFA No. 2776/2011 27/01/2016 in RFA No.
2777/2011 27/01/2016 in RFA No. 2778/2011 27/01/2016 in RFA No.
2779/2011 27/01/2016 in RFA No. 2780/2011 27/01/2016 in RFA No.
2781/2011 27/01/2016 in RFA No. 2782/2011 27/01/2016 in RFA No.
2783/2011 27/01/2016 in RFA No. 2784/2011 27/01/2016 in RFA No.
2785/2011 27/01/2016 in RFA No. 2786/2011 27/01/2016 in RFA No.
2787/2011 27/01/2016 in RFA No. 2788/2011 27/01/2016 in RFA No.
2789/2011 27/01/2016 in RFA No. 2790/2011 27/01/2016 in RFA No.
2791/2011 27/01/2016 in RFA No. 2792/2011 27/01/2016 in RFA No.
2793/2011 27/01/2016 in RFA No. 2794/2011 27/01/2016 in RFA No.
2795/2011 27/01/2016 in RFA No. 2796/2011 27/01/2016 in RFA No.
2825/2011 27/01/2016 in RFA No. 2826/2011 27/01/2016 in RFA No.
2827/2011 27/01/2016 in RFA No. 2828/2011 27/01/2016 in RFA No.
2912/2011 27/01/2016 in RFA No. 2913/2011 27/01/2016 in RFA No.
2914/2011 27/01/2016 in RFA No. 2915/2011 27/01/2016 in RFA No.
2916/2011 27/01/2016 in RFA No. 2969/2011 27/01/2016 in RFA No.
3367/2011 27/01/2016 in RFA No. 3381/2011 27/01/2016 in RFA No.
3382/2011 27/01/2016 in RFA No. 3383/2011 27/01/2016 in RFA No.
3415/2011 27/01/2016 in RFA No. 3416/2011 27/01/2016 in RFA No.
3417/2011 27/01/2016 in RFA No. 3421/2011 27/01/2016 in RFA No.
3422/2011 27/01/2016 in RFA No. 3423/2011 27/01/2016 in RFA No.
3500/2011 27/01/2016 in RFA No. 3505/2011 27/01/2016 in RFA No.
4102/2011 27/01/2016 in RFA No. 4103/2011 27/01/2016 in RFA No.
4105/2011 27/01/2016 in RFA No. 4106/2011 27/01/2016 in RFA No.
4107/2011 27/01/2016 in RFA No. 4108/2011 27/01/2016 in RFA No.
4215/2011 27/01/2016 in RFA No. 4216/2011 27/01/2016 in RFA No.
Signature Not Verified
4217/2011 27/01/2016 in RFA No. 4315/2011 27/01/2016 in RFA No.
Digitally signed by
SONALI SAUND
Date: 2016.12.09
4467/2011 27/01/2016 in RFA No. 4847/2011 27/01/2016 in RFA No.
11:35:49 IST
Reason:
4848/2011 27/01/2016 in RFA No. 6863/2011 27/01/2016 in RFA No.
6877/2011 27/01/2016 in RFA No. 6886/2011 passed by the High Court
Of Punjab & Haryana At Chandigarh)
2
STATE OF PUNJAB ETC. ETC. Petitioner(s)
VERSUS
SADHU RAM ETC. ETC. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 02/12/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Ashok Aggarwal, Adv. Gen.
Mr. Sanchar Anand, AAG
Mr. Apporv Singhal, Adv.
Mr. Anant K. Vatsya, Adv.
Mr. Devendra Singh,Adv.
For Respondent(s) Mr. Himanshu Gupta, Adv.
Mr. Anil Tandale, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We do not find any merit in these petitions. The Special Leave Petitions are, accordingly, dismissed. Pending application(s), if any, stands disposed of.
(SONALI SAUND) (SAROJ KUMARI GAUR)
SR.P.A COURT MASTER