Jammu & Kashmir High Court
Tonbo Imaging India Private Limited vs Union Territory Of J&K And Another on 17 May, 2023
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No. 33
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 1254/2023
Tonbo Imaging India Private Limited ....Petitioner(s)/Appellant(s)
Through :- Mr. Sumant Sudan, Advocate vice
Mr. Sachin Sharma, Advocate
V/s
Union Territory of J&K and another ....Respondent(s)
Through :-
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Coram:
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
17.05.2023 At request, adjourned.
List on 24.05.2023.
(Puneet Gupta) (Tashi Rabstan)
Judge Judge
Jammu:
17.05.2023
Pawan Angotra PAWAN ANGOTRA 2023.05.18 13:27 I attest to the accuracy and integrity of this document