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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(j) in West Bengal Municipal (Building) Rules, 2007

(j)
(i)the details of breast wall, retaining walls or other protective measures, if any, which are required to be undertaken;
(ii)no part of the proposed building shall be permitted to be erected directly over the retaining or other similar protective walls;