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State of Goa - Section

Section 42 in The Goa, Daman and Diu Chit Funds Act, 1973

42. Commencement and effect of winding up order.

- An order for the winding up of a chit shall operate in favour of all the subscribers to whom amounts are due from the chit and it shall be deemed to have commenced from the time of the presentation of the application for the winding up.