Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017

(3)No plot or layout in Open Space Reservation (OSR) land, Park or Play-field reserved in any approved layout or sub-division shall be considered for regularization.