Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85I(1)] [Section 85I] [Entire Act] State of Andhra Pradesh - Subsection Section 85I(1)(iv) in Andhra Pradesh Municipalities Act, 1965 (iv)to inspect any building or land in the Municipality or take measurements of the property for verification of the Property Tax assessment.