Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(6) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961 (6)Details of the accommodation available together with particulars as regards the ground area, garden and out-houses if any, appurtenant to the building.
