Section 5(2)(d) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

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(d)resolve conflicts on ;

(i)issues regarding development of peripheral areas of urban centers;

(ii)sharing of water and other physical and natural resources among various rural and urban areas ;

(iii)sites for disposal of sewage and solid waste ; and

(iv)overlapping functions;

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