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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(i) in Rules for Grant of Financial Aid to Probationers

(i)Aid to meet actual expenses incurred in travelling from the residence of the probationer to the place of meeting with the Probation Officer or at his Headquarter, and back to his place. The grant of aid will be subject to the following conditions:-