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[Cites 0, Cited by 0] [Section 26A] [Entire Act]

State of Haryana - Subsection

Section 26A(3) in The Punjab Entertainments Duty Rules, 1956

(3)This register shall be paged from one end to the other end each page shall be initialled by the concerned Entertainment Tax Officer. A certificate about the number of pages contained in register shall also be recorded at the end by the Entertainment Tax Officer before its use.