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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(1)(x) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(x)maintaining a database of Child Care Institutions, Specialized Adoption Agencies, open shelters, fit persons and fit facilities, registered foster parents, sponsors, after care organizations and other institutions at the State level;