Rajasthan High Court - Jaipur
Amir Khan Son Of Ida Mohammad vs State Of Rajasthan on 22 March, 2022
Bench: Pankaj Bhandari, Birendra Kumar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Criminal Misc. SOS Application No.80/2022
In
D.B. Criminal Appeal No. 42/2021
Amir Khan Son Of Ida Mohammad
----Appellant
Versus
State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Liyakat Khan for Mr. Rahul Sinsinwar For Respondent(s) : Mr. Javed Choudhary, Additional Govt.
Counsel HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 22/03/2022 List the matter after four weeks, as prayed by counsel for the applicant.
(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J sunita/21 (Downloaded on 28/03/2022 at 08:55:24 PM) Powered by TCPDF (www.tcpdf.org)