Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Amir Khan Son Of Ida Mohammad vs State Of Rajasthan on 22 March, 2022

Bench: Pankaj Bhandari, Birendra Kumar

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                D.B. Criminal Misc. SOS Application No.80/2022
                                                                            In
                                                      D.B. Criminal Appeal No. 42/2021

                                    Amir Khan Son Of Ida Mohammad
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Appellant(s) : Mr. Liyakat Khan for Mr. Rahul Sinsinwar For Respondent(s) : Mr. Javed Choudhary, Additional Govt.

Counsel HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Order 22/03/2022 List the matter after four weeks, as prayed by counsel for the applicant.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J sunita/21 (Downloaded on 28/03/2022 at 08:55:24 PM) Powered by TCPDF (www.tcpdf.org)