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Madras High Court

V.S.Paramasivam vs The Registrar Of Co-Operative ... on 18 April, 2018

Author: T.Raja

Bench: T.Raja

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED :  18.04.2018

CORAM

THE HONOURABLE MR.JUSTICE T.RAJA

W.P.No.9485 of 2018
&
W.M.P.No.11381 of 2018


V.S.Paramasivam						.. Petitioner 


-vs-


1.The Registrar of Co-operative Societies
   Office of the Registrar of Co-operative Society
   EVR Road, Radhakrishnan Nagar
   Razak Garden, SBI Officer's Colony
   Arumbakam
   Chennai  600 106 

2.The Commissioner
   The Tamil Nadu State Co-operative 
      Societies Election Commission 
    273, Anna Salai
    Thenampettai
    Chennai  600 018

3.The Joint Registrar of Co-operative Societies
   Office of the Joint Registrar of Co-operative Societies
   District Collector's Office Complex
   Nagappatinam District

4.The Deputy Registrar of Co-operative Societies
   Office of the Deputy Registrar of Co-Operative Societies 
   Perumal South Street
   Nagappattinam

5.The Election Officer
   Spl No.1, Voimedu Primary
   Agricultural Co-operative Credit Society Ltd.,
   Nagappattinam District					... Respondents

	Petitions under Article 226 of the Constitution of India, praying for the issue of a Writ of Mandamus directing the respondents to appoint an Advocate Commissioner for scrutinizing the whole election process of the Spl.No.1, Voimedu Primary Agricultural Co-operative Credit Society Ltd., Nagappattinam District, subsequently to videograph the whole election process.

		For Petitioners	::	Ms.Greetha Senthilkumar

		For Respondents	::	Mr.L.P.Shanmugasundaram
						Spl. Govt. Pleader for R1, R3, R4 & R5
							
						Mr.M.S.Palanisamy
						Standing Counsel for R2

ORDER

Mr.V.S.Paramasivam, the petitioner herein, who is claiming to be a member of the Special No.1, Voimedu Primary Agricultural Co-operative Credit Society Ltd., Nagappattinam District, has come to this Court seeking mandamus directing the respondents to appoint an Advocate Commissioner for scrutinizing the whole election process of the said society.

2. Learned counsel for the petitioner also submits that the date of submitting nomination for election of Directors of Special Member Voimedu Primary Agricultural Co-operative Credit Society Ltd., has been fixed as 16.04.2018 and the scrutiny of the nomination also is to be done on 17.04.2018 and the date of withdrawal of nomination has been fixed as 18.04.2018 and the election will be conducted on 23.04.2018. Since some of the ruling party members are elected without conducting any election as per the bylaw, the petitioner has given a representation on 10.04.2018 to the respondent to appoint an Advocate Commissioner for scrutinizing the election of Special No.1, Voimedu Primary Agricultural Co-operative Credit Society Ltd., and also to take video graph of the election process, but the said representation has not been considered so far. Therefore, the petitioner seeks for a direction to the respondents to appoint an Advocate Commissioner.

3. When the petitioner himself has admitted the fact that some of the Board of Directors were elected without conducting election as per bylaw, without even challenging the election of Board of Directors, the petitioner cannot come to this Court. This Courts finds no merits whatsoever in the writ petition.

Accordingly, the writ petition is dismissed. No costs. Consequently, the connected miscellaneous petition is closed.

Speaking/Non speaking order					 18.04.2018

Index  : yes/no

gpa

To

1.The Registrar of Co-operative Societies
   Office of the Registrar of Co-operative Society
   EVR Road, Radhakrishnan Nagar
   Razak Garden, SBI Officer's Colony
   Arumbakam
   Chennai  600 106

2.The Commissioner
   The Tamil Nadu State Co-operative 
      Societies Election Commission 
    273, Anna Salai
    Thenampettai
    Chennai  600 018

3.The Joint Registrar of Co-operative Societies
   Office of the Joint Registrar of Co-operative Societies
   District Collector's Office Complex
   Nagappatinam District

4.The Deputy Registrar of Co-operative Societies
   Office of the Deputy Registrar of Co-Operative Societies 
   Perumal South Street
   Nagappattinam

5.The Election Officer
   Spl No.1, Voimedu Primary
   Agricultural Co-operative Credit Society Ltd.,
   Nagappattinam District
T.RAJA, J.

gpa






W.P.No.9485 of 2018









18.04.2018