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Supreme Court - Daily Orders

Commissioner Of Income Tax Ii vs Khaitan Chemical And Fertilizers Ltd on 3 July, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.47                                 COURT NO.7               SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Diary No(s). 6523/2017

     (Arising out of impugned final judgment and order dated 25-07-2016
     in ITA No. 439/2016 25-07-2016 in ITA No. 26227/2016 25-07-2016 in
     ITA No. 26226/2016 passed by the High court of delhi at new delhi)

     COMMISSIONER OF INCOME TAX II                                        Petitioner(s)

                                                       VERSUS

     KHAITAN CHEMICAL AND FERTILIZERS LTD                                 Respondent(s)


     Date : 03-07-2017 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                   Mr.   Tushar Mehta, ASG
                                         Mr.   Arijit Prasad, Adv.
                                         Ms.   Rekha Pandey, Adv.
                                         Mr.   Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned. Issue Notice. Tag with SLP(c) No. 24512/2016 and other connected matters.




                           (SONALI SAUND)                       (MALA KUMARI SHARMA)
                              SR.P.A.                               COURT MASTER


Signature Not Verified

Digitally signed by
SONALI SAUND
Date: 2017.07.05
16:22:39 IST
Reason: