Supreme Court - Daily Orders
Commissioner Of Income Tax Ii vs Khaitan Chemical And Fertilizers Ltd on 3 July, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.47 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 6523/2017
(Arising out of impugned final judgment and order dated 25-07-2016
in ITA No. 439/2016 25-07-2016 in ITA No. 26227/2016 25-07-2016 in
ITA No. 26226/2016 passed by the High court of delhi at new delhi)
COMMISSIONER OF INCOME TAX II Petitioner(s)
VERSUS
KHAITAN CHEMICAL AND FERTILIZERS LTD Respondent(s)
Date : 03-07-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Arijit Prasad, Adv.
Ms. Rekha Pandey, Adv.
Mr. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue Notice. Tag with SLP(c) No. 24512/2016 and other connected matters.
(SONALI SAUND) (MALA KUMARI SHARMA)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2017.07.05
16:22:39 IST
Reason: