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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(c) in Bihar Education Code, 1961

(c)From class VIII onwards (and in the case of Basic schools from class IX-onwards) the medium of instruction in all non-language subjects shall be Hindi. But in High schools run by the linguistic minorities there may be no objection to any other language being the medium of instruction in such schools. Provision shall, however, be made in them for teaching through the medium for Hindi speaking students if their number is 10 and above in any class and 40 and above in the four upper classes of the school.