Section 110(2)(iii) in The U.P. Panchayat Raj Act, 1947
(iii)the time and place of the meetings of [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.], [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'and Nyaya Panchayat' by U.P. Act No. 6 of 2017.], the manner of convening meetings and giving notice thereof;