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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xvi) in Rajasthan Cinemas (Regulation) Rules, 1959

(xvi)[Substituted vide Notification No. F. 21(36) Home A.Gr. 11)/60 dated 3.6.1961. published in Rajasthan Gazetted, Part 4-C, Ordinary„ dated 13.7.1961.] "Regional fire officer" means the Electric Inspector or any other officer appointed by the State Government in this behalf;