Madhya Pradesh High Court
Ramkumar Dangi vs The State Of Madhya Pradesh on 26 October, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 10877 of 2023 (RAMKUMAR DANGI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 26-10-2023 Parties through their respective counsel.
Learned counsel for the appellant requests for grant of adjournment. Granted.
List this case in the week commencing 06.11.2023.
(SANJEEV S KALGAONKAR) JUDGE shivani Signature Not Verified Signed by: SHIVANI SINGH RAJPUT Signing time: 27-10-2023 10:53:48 AM