Himachal Pradesh High Court
Mohinder Singh vs . State F Hp & Anr. on 14 March, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Mohinder Singh Vs. State f HP & anr.
CRMMO No. 205 of 2023 .
14.3.2023 Present: Mr. Kulwant Singh Gill, Advocate, for the petitioner.
Mr. Tejasvi Sharma, Pushpinder Singh Jaswal and Mr. Baldev Negi, Additional Advocates General with Mr. Gautam Sood, Dy. Advocate General for respondent-State.
Notice confined to the State. Response, if any, within two days. List on 20.3.2023.
(Ajay Mohan Goel) Judge 14th March, 2023 (Guleria) ::: Downloaded on - 14/03/2023 20:49:03 :::CIS