Delhi High Court - Orders
Shri Ji Projects vs Curo India P Ltd on 4 September, 2023
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 238/2017
SHRI JI PROJECTS ..... Appellant
Through: Ms. Anusuya Salwan, Advocate via
video-conferencing with Ms. Sonika
Singh, Advocate.
versus
CURO INDIA P LTD ..... Respondent
Through: Mr. Deepak Kumar and Mr. Parveen
Sannu, Advocates.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 04.09.2023 At request made on behalf of learned counsel for the respondent, who is stated to be indisposed today, re-notify on 05th December 2023.
ANUP JAIRAM BHAMBHANI, J SEPTEMBER 4, 2023 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:17:02