Section 41(1) in The Bombay Weights and Measures Act, 1932
(1)[Government may make rules] [For Rules under this section, see G. N., G. D. No. 9492, dated 5th June, 1934, published in the B. G. G., Part 1 of 1934, pages 1323-56 see also Bombay Rules and orders, Volume I.] of carrying into effect the purposes of this Act.
