Supreme Court - Daily Orders
Haryana State Industrial And ... vs Rajesh Kumar on 28 August, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.802 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 16554/2017
(Arising out of impugned final judgment and order dated 03-11-2015
in RFA No. 4101/2008 03-11-2015 in RFA No. 4102/2008 03-11-2015 in
RFA No. 4103/2008 03-11-2015 in RFA No. 4104/2008 03-11-2015 in RFA
No. 4105/2008 03-11-2015 in RFA No. 4106/2008 03-11-2015 in RFA No.
4107/2008 03-11-2015 in RFA No. 4108/2008 03-11-2015 in RFA No.
4109/2008 03-11-2015 in RFA No. 4110/2008 03-11-2015 in RFA No.
4111/2008 03-11-2015 in RFA No. 4112/2008 03-11-2015 in RFA No.
4113/2008 03-11-2015 in RFA No. 4114/2008 03-11-2015 in RFA No.
4783/2008 03-11-2015 in RFA No. 4784/2008 03-11-2015 in RFA No.
4785/2008 03-11-2015 in RFA No. 4862/2008 03-11-2015 in RFA No.
1793/2009 03-11-2015 in RFA No. 1794/2009 03-11-2015 in RFA No.
1795/2009 03-11-2015 in RFA No. 1796/2009 03-11-2015 in RFA No.
1797/2009 03-11-2015 in RFA No. 7571/2011 03-11-2015 in RFA No.
7572/2011 03-11-2015 in RFA No. 7900/2011 03-11-2015 in RFA No.
7903/2011 03-11-2015 in RFA No. 294/2012 03-11-2015 in RFA No.
898/2012 03-11-2015 in RFA No. 908/2012 03-11-2015 in RFA No.
1583/2012 03-11-2015 in RFA No. 1595/2012 03-11-2015 in RFA No.
1596/2012 03-11-2015 in RFA No. 3075/2012 03-11-2015 in RFA No.
3289/2012 03-11-2015 in RFA No. 4881/2012 03-11-2015 in RFA No.
4882/2012 03-11-2015 in RFA No. 6678/2012 03-11-2015 in RFA No.
7435/2012 03-11-2015 in RFA No. 7436/2012 03-11-2015 in RFA No.
7437/2012 03-11-2015 in RFA No. 7438/2012 03-11-2015 in RFA No.
7439/2012 03-11-2015 in RFA No. 7440/2012 03-11-2015 in RFA No.
7441/2012 03-11-2015 in RFA No. 7442/2012 03-11-2015 in RFA No.
7444/2012 03-11-2015 in RFA No. 7445/2012 03-11-2015 in RFA No.
7446/2012 03-11-2015 in RFA No. 4101/2008 passed by the High Court
Of Punjab & Haryana At Chandigarh)
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LIMITED & ORS. Petitioner(s)
VERSUS
RAJESH KUMAR & ORS. Respondent(s)
Date : 28-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2017.08.29
For Petitioner(s)
17:11:30 IST
Reason: Mr. Alok Sangwan,AAG, State of Haryana
For Dr. Monika Gusain,Adv.
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For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 31.08.2017, subject to curing of defects, if any. To be taken up along with SLP(C) No.11275/2016.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASST. REGISTRAR
It is stated by the learned counsel that SLP(C) No.11275/2016 is noted for listing on 31.08.2017.
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