Supreme Court - Daily Orders
The State Of Kerala vs Asianet Satellite Communications Ltd. on 12 April, 2023
Bench: S. Ravindra Bhat, Dipankar Datta
ITEM NO.111 COURT NO.13 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).9301/2013
THE STATE OF KERALA & ANR. Appellant(s)
VERSUS
ASIANET SATELLITE COMMUNICATIONS LTD. & ORS. Respondent(s)
WITH
C.A. No. 1548-1549/2020 (III-A)
IA No. 90912/2019 - EXEMPTION FROM FILING O.T.
IA No. 133874/2022 - EXEMPTION FROM FILING O.T.
IA No. 58600/2022 - EXEMPTION FROM FILING O.T.
IA No. 37780/2020 - EXEMPTION FROM FILING O.T.
IA No. 133869/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 58598/2022 - STAY APPLICATION)
C.A. No. 1534/2020 (III)
C.A. No. 1531/2020 (III)
C.A. No. 1629/2020 (X)
C.A. No. 1765-1766/2020 (XV)
(FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS ON IA 1/2014
IA No. 1/2014 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
C.A. No. 1755/2020 (XVII)
C.A. No. 1753/2020 (XVII)
C.A. No. 1752/2020 (XVII)
W.P.(C) No. 699/2014 (X)
(FOR STAY APPLICATION ON IA 1/2014
FOR [APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS] ON IA 2/2014
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2014
IA No. 3/2014 - AMENDMENT IN CAUSE TITLE
IA No. 2/2014 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 82864/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 1/2014 - STAY APPLICATION)
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.04.13
C.A. No. 1533/2020 (III)
17:55:41 IST
Reason:
C.A. No. 1532/2020 (III)
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C.A. No. 1530/2020 (III)
C.A. No. 1690/2020 (III-A)
IA No. 103945/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 1688/2020 (III-A)
IA No. 77012/2018 - EXEMPTION FROM FILING O.T.)
C.A. No. 1689/2020 (III-A)
IA No. 77623/2018 - INTERVENTION/IMPLEADMENT
IA No. 77621/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 1687/2020 (III-A)
C.A. No. 1680/2020 (III-A)
IA No. 3/2017 - EXEMPTION FROM FILING O.T.
IA No. 2/2012 - PERMISSION TO FILE LENGTHY LIST OF DATES)
C.A. No. 1507/2018 (III-A)
W.P.(C) No. 748/2015 (X)
(FOR STAY APPLICATION ON IA 161452/2019
IA No. 161452/2019 - STAY APPLICATION)
C.A. No. 1756/2020 (XVII)
C.A. No. 1754/2020 (XVII)
C.A. No. 1679/2020 (III-A)
IA No. 9/2016 - EXEMPTION FROM FILING O.T.
IA No. 7/2016 - EXEMPTION FROM FILING O.T.
IA No. 12316/2018 - EXEMPTION FROM FILING O.T.
IA No. 11/2016 - PERMISSION TO FILE ANNEXURES
IA No. 8/2016 - PERMISSION TO FILE ANNEXURES
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2012 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 12314/2018 - STAY APPLICATION
IA No. 10/2016 - STAY APPLICATION
IA No. 5/2016 - STAY APPLICATION)
C.A. No. 1547/2020 (XIV-A)
C.A. No. 1543/2020 (XIV-A)
C.A. No. 2147/2012 (XIV-A)
C.A. No. 10114/2011 (XIV-A)
2
C.A. No. 1725/2020 (IV)
C.A. No. 1726/2020 (IV)
C.A. No. 1630/2020 (X)
IA No. 47296/2020 - AMENDMENT IN CAUSE TITLE
IA No. 139720/2022 - AMENDMENT IN CAUSE TITLE)
C.A. No. 1628/2020 (X)
C.A. No. 5228/2012 (XIV-A)
(Application (I. A. No. 140235/2022) for amendment in the cause
title of Civil Appeal No. 5228 of 2012 is to be listed.
IA No. 140235/2022 - AMENDMENT IN CAUSE TITLE)
C.A. No. 5867/2012 (XIV-A)
C.A. No. 1685/2020 (III-A)
C.A. No. 1684/2020 (III-A)
C.A. No. 1686/2020 (III-A)
C.A. No. 1683/2020 (III-A)
C.A. No. 1681-1682/2020 (III-A)
IA No. 1/2012 - PERMISSION TO FILE SYNOPSIS AND LIST OF DATES)
C.A. No. 1581-1583/2020 (XII)
IA No. 1/2013 - APPLICQATION FOR CONDONATION OF DELAY IN FILING SL)
C.A. No. 1580/2020 (XII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2013
IA No. 2/2013 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
C.A. No. 1536/2020 (XI-A)
C.A. No. 261/2013 (XIV-A)
C.A. No. 1535/2020 (XI-A)
SLP(C) No. 934/2014 (XI-A)
IA No. 1/2013 - CONDONATION OF DELAY IN FILING)
Date : 12-04-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE DIPANKAR DATTA
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For Appellant(s) Mr. Tarun Gulati, Sr. Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.
Mr. Ajitesh Dayal Singh, Adv.
Mr. Praveen Kumar, AOR
Mr. S.K.Bagadia, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Manu Krishnan, Adv.
Mr. Victor Das, Adv.
Mr. Vipul Singh, Adv.
Ms. Anwesha Padhi, Adv.
Ms. Anwesh Padhi, Adv.
Mr. E. C. Agrawala, AOR
Ms. Shirin Khajuria, AOR
Mr. S. K. Bagaria, Sr. Adv.
Mrs. Shirin Khajuria, Adv.
Mr. Kumar Ajit Singh, Adv.
Mr. Saji Varghese, Adv.
Ms. Nayan Gupta, Adv.
Ms. Oshi Verma, Adv.
Mr. Sunil Kumar Jain, AOR
Mr. Jayant Tripathi, Adv.
Mr. C. K. Sasi, AOR
Ms. Nayan Tara Roy, Adv.
Mr. Abdulla Naseeh V T, Adv.
Ms. Meena K Poulose, Adv.
Mr. Gaurav Sharma, AOR
Mr. Tejveer Bhatia, Adv.
Ms. Vishakha Ahuja, Adv.
Ms. Manmeet Kaur Sareen, Adv.
Mr. Rohan Swrup, Adv.
Mr. Paranjay Thripathi, Adv.
Mr. Vivek Sarin, Adv.
Mr. Md. Rashid Saeed, AOR
Ms. Rumani Datta, Adv.
Mr. Dibya Prashant Singh, Adv.
Ms. Divyanshi Singh, Adv.
Mr. Satish Kaushik, Adv.
Mr. Akash Gupta, Adv.
Mr. Dhruv Gupta, Adv.
Mr. Harish Pandey, AOR
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Mr. Pankaj Sharma, Adv.
Mr. Yatinder Choudhary, Adv.
Mr. Kshitij Mudgal, Adv.
Ms. Ayushi Mittal, Adv.
Mr. Ashwani Kumar Dubey, AOR
Mr. Gopal Singh, AOR
Mr. Shivam Singh, Adv.
Mr. Avi Srivastava, Adv.
Mr. Akhilesh Kumar Pandey, AOR
Dr. Shashwat Bajpai, Adv.
Mr. Rohit Amit Sthalekar, AOR
Mr. Aakarshan Aditya, AOR
Mr. S. I. Bagaria, Sr. Adv.
Mr. S. K. Bagaria, Sr. Adv.
Mr. Vivek Sarin, Adv.
Mr. Dibya Prashant Singh, Adv.
Ms. Divyanshi Singh, Adv.
Mr. Satish C Kaushik, Adv.
Mr. Akash Gupta, Adv.
Mr. Akash Gupata, Adv.
Mr. Dhruv Dev Gupta, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Abraham C. Mathew, Adv.
Mr. Alim Anvar, Adv.
Mr. Tarun Gulati, Sr. Adv.
Mr. Kumar Visalaksh, Sr. Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.
Mr. Arihant Tater, Adv.
Mr. Ajitesh Dayal Singh, Adv.
Ms. Akanksha Dikshit, Adv.
Ms. Ms. Akanksha Dikshit, Adv.
Mr. Abhishek Vikas, AOR
For Respondent(s)
M/S. Corporate Law Group, AOR
Ms. Shirin Khajuria, AOR
Mr. S.K. Bagaria, Sr. Adv.
Mrs. Shirin Khajuria, Adv.
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Mr. Saji Varghese, Adv.
Mr. Kumar Ajit Singh, Adv.
Ms. Nayan Gupta, Adv.
Ms. Oshi Verma, Adv.
Mr. K Radhakrishnan, Sr. Adv.
Mr. Sabarish Subramanian, AOR
Mr. Vishnu Unnikrishnan, Adv.
Mr. Naman Dwivedi, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Danish Saifi, Adv.
Mr. Atul Sharma, AOR
Ms. Rachna Gandhi, Adv.
Mr. M. Yogesh Kanna, AOR
Mr. Nalin Kohli, Sr. A.A.G.
Mr. Shuvodeep Roy, AOR
Ms. Nimisha Menon, Adv.
Mr. Aastik Dhingra, Adv.
Mr. R. K. Raizada, Sr. Adv.
Mr. Bhakti Vardhan Singh, AOR
Mr. Vikas Bansal, Adv.
Ms. Puja Singh, Adv.
Mr. Ankit, Adv.
Mr. Arunabh Chowdhury, Sr. Adv.
Mr. Anando Mukherjee, AOR
Mr. Karma Dorjee, Adv.
Mr. Dechen W Lachungpa, Adv.
Mr. Shwetank Singh, Adv.
Mr. Abhay Pratap Singh, AOR
Mr. Shantanu Sagar, AOR
Mr. Rajiv Shankar Dwivedi, Adv.
Ms. Pallavi Langar, AOR
Mr. Kumar Anurag Singh, Adv.
Mr. Manoj Kumar, Adv.
Mr. K. M. Nataraj, Ld. ASG
Ms. Priyadarshni Priya, Adv.
Mr. V. Joshi, Adv.
Mr. G. S. Makker, AOR
Mr. Arunabh Chowdhury, Senior Advocate, A.A.G.
Mr. Rajiv Shanker Dvivedi, Standing Counsel,
Ms. Tulika Mukherjee, AOR
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Mr. Shwetank Singh, Adv.
Mr. Beenu Sharma, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Arpit Parkash, Adv.
Ms. Shubhangi Agarwal, Adv.
Mr. Milind Kumar, AOR
Mr. Abhimanyu Bhandari, A.A.G.
Ms. Rooh-e-hina Dua, AOR
Mr. Harshit Khanduja, Adv.
Mrs. Kirti Renu Mishra, AOR
Mrs. Apurva Upmanyu, Adv.
Ms. Deepanwita Priyanka, AOR
Mr. N. Venkatraman, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Udai Khanna, Adv.
Mr. Adit Khorana, Adv.
Mr. V..c. Bharathi, Adv.
Mr. Rajat Nair, Adv.
Ms. Nisha Bagchi, Adv.
Mr. C. K. Sasi, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. M. P. Vinod, AOR
Mr. Krishnanand Pandeya, AOR
Ms. Swati Ghildiyal, AOR
Ms. Devyani Bhatt, Adv.
Mr. Rajat Mittal, AOR
Mr. K. V. Vijayakumar, AOR
Mr. B. Krishna Prasad, AOR
Mr. Samir Ali Khan, AOR
Mr. Saket Singh, Adv.
Mrs. Sangeeta Singh, Adv.
Mrs. Niranjana Singh, AOR
Mr. Arjun Natrajan, Adv.
Ms. Kamana Pradhan, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Surjendu Sankar Das, AOR
Mr. Advik Jha, Adv.
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Mr. B. Krishna Prasad, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Abhinav Mukerji, AOR
Mr. Akshay Shrivastava, Adv.
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Mr. Nishe Rajen Shonker, AOR
Mr. Sachin Patil, AOR
Mr. Saurabh Mishra, A.A.G.
Mr. Sunny Choudhary, AOR
Mr. Abhinav Shrivastava, Adv.
Ms. Radhika S. Adv.
Mr. Shivang Rawat, Adv.
Mr. Avijit Mani Tripathi, AOR
Mr. P. V. Yogeswaran, AOR
Ms. K. Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Ruchi Kohli, AOR
Mr. Narendra Kumar, AOR
Mr. Raghvendra Kumar, Adv.
Mr. Anand Kumar Dubey, Adv.
Mr. Amit K Pateriya, Adv.
Ms. Astha Sharma, AOR
Mr. Srisatya Mohanty, Adv.
Ms. Anju Thomas, Adv.
Mr. Sanjeev Kaushik, Adv.
Ms. Mantika Haryani, Adv.
Mr. Shreyas Awasthi, Adv.
Mr. Himanshu Chakravarty, Adv.
Ms. Ripul Swati Kumari, Adv.
Mr. Bhanu Mishra, Adv.
Mr. Devvrat Singh, Adv.
Ms. Muskan Surana, Adv.
M/S. Plr Chambers And Co., AOR
M/S. Venkat Palwai Law Associates, AOR
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Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Kv Girish Chowdary, Adv.
Mr. T Vijaya Bhaskar Reddy, Adv.
Ms. Niti Richhariya, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Gopal Singh, AOR
Mr. Jatinder Kumar Bhatia, AOR
Mr. Krishnam Mishra, Adv.
Mr. Param Kumar Mishra, Adv.
Ms. G. Indira, AOR
Ms. Shashi Kiran, AOR
Mr. K.M.Nataraj, A.S.G.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Vatsal Joshi, Adv.
Ms. Priyadarshini Priya, Adv.
Mr. Harish Pandey, Adv.
Mr. Krishna Kant Dubey, Adv.
Dr. N. Visakamurthy, Adv.
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Premnath Mishra, Adv.
Mr. Varun Varma, Adv.
Mr. Sriharsha Peechara, Adv.
Ms. Pallavi, Adv.
Mr. Duvvuri Subrahmanya Bhanu, Adv.
Mr. Harshit Gupta, Adv.
Mr. Rajiv Kumar Choudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is submitted by Mr. Tarun Gulati, learned Senior Counsel that a compilation of documents and enactments on behalf of all the appellants has been prepared, the compilation shall be circulated to counsel for the all States/respondents. The Standing Counsel or counsel 9 appearing for States shall cooperate and coordinate with Mr. Gulati to add any copy of document or statute which they desire to rely upon during the hearing.
Mr. Gulati on behalf of the appellants shall compile a volume containing the written submissions of all the appellants; likewise Mr. R. K. Raizada, learned Senior Counsel appearing for the state of U.P. shall coordinate with the counsel and compile a similar compilation of synopsis/written submission on behalf of all States.
The respective counsel shall share their written submission to Mr. R. K. Raizada for compilation on email ID [email protected]. Needless to add the documents and compilations shall be shared inter se with counsel for all parties. Union of India shall likewise cooperate with Mr. Raizada and file its written submissions as well as the documents it chooses to rely upon as part of the same volume of compilation.
List the matters in the month of July 2023.
(DEEPAK JOSHI) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)
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