Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(15)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(15)(ii) in The Limited Liability Partnership Rules, 2009

(ii)The order of sanction of the arrangement by the Tribunal under clause (i) may make provisions, for all or any of the following matters:-