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[Cites 0, Cited by 0] [Section 164(4)] [Section 164] [Entire Act]

Union of India - Subsection

Section 164(4)(b) in The Coal Mines Regulations, 2011

(b)the application made under clause (a) for any such installation shall be accompanied by a plan showing the general system of ventilation, the quantity of air flowing in the split and the proposed position of the fans; and